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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

UT Chandigarh - Subsection

Section 7(4)(c) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(c)The promotion to the Junior Administrative Grade-I and Selection Grade shall be made in the order of seniority subject to rejection of unfit.