Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 12 in The Manipur (Hill Areas) District Councils Act, 1971 12. Notification of results of elections.- The names of all persons elected or nominated to be members of a District Council shall be published by the Administrator in the Official Gazette.
