Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 66] [Entire Act] Union of India - Subsection Section 66(6) in The Indian Evidence Act, 1872 (6)When the person in possession of the document is out of reach of, or not subject to, the process of the Court.
