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State of Rajasthan - Section

Section 64 in The Rajasthan Distilleries Rules, 1977

64. Arrangement of still etc.

- The distiller shall so arrange his stills that spirit shall discharge into closed and locked receivers of such pattern that no spirit can be removed from them unless they are unlocked. The Excise Commissioner may require the distiller to affix to any receiver an apparatus which will prevent the supply and discharge cocks being open at the same time.