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[Cites 0, Cited by 0] [Section 232] [Entire Act]

State of Rajasthan - Subsection

Section 232(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(2)The term of office of members of each of these Committees shall not exceed one year:Provided that the Speaker may at any time extend the term of office not exceeding six months.]