Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Standard of Weights and Measures (Approval of Models) Rules, 1987

(2)A laboratory shall not, unless it is either specified in the First Schedule or is recognised under these rules, carry out any test for the approval of any model.