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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(4) in The M.P. Bhumi Vikas Rules, 1984

(4)Storage of Materials. - All building materials shall be stored on the building site in such a way as to prevent deterioration or impairment of their structural and other essential properties. Further, the storage of materials shall be done exclusively within a building plot. If in congested area where it is not possible to store within building plot, temporary storage of materials like sand, stone etc. may be permitted on the public roads by Authority provided that such storage does not cause serious traffic nuisance, both pedestrian and vehicular.