Delhi High Court - Orders
Shiva Texyarn Ltd vs Official Liquidator Of M/S Apollo Tubes ... on 5 August, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 11/2025 & EX.APPL.(OS) 586/2025
SHIVA TEXYARN LTD. .....Decree Holder
Through: Mr. Satvik Varma, Senior Advocate
with Mr. Nakul Gandhi, Mr. Akshay
Naga Rajan, Mr. Mujeeb, Ms. Tanish
Gupta, Mr. Shantanu Parmar & Mr.
Balram, Advocates.
versus
OFFICIAL LIQUIDATOR OF M/S APOLLO TUBES
AND STEEL INDUSTRIES LTD & ORS. .....Judgement Debtors
Through: Mr. Sunil Dalal, Senior Advocate
with Mr. Avinash Kumar, Mr.
Lakhanpal, Mr. Nikhil Beniwal, Ms.
Shipra Bali, Mr. Bharat Khurana &
Mr. Sarthak Malhotra, Advocates for
JD-4,5,6,7,9,11,12.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 05.08.2025
1. It is 04:50 PM.
2. No time left.
3. Re-notify on 06th October, 2025.
AMIT BANSAL, J AUGUST 5, 2025 at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/08/2025 at 22:32:52