Karnataka High Court
Sandeep D Sawanth vs State Of Karnataka on 23 September, 2010
Bench: V.G.Sabhahit, B.V.Nagarathna
IN THE HIGH COURT OF KARNATAIQR AT BANGALORE
DATED THIS THE 23% DAY OF SEPTEMBER,
PRESENT A
THE HONBLE MR.JUsT1cD '-
AND . « .. A 4.
THE HONBLE MRs.JU31:-OE BG.V'V._ 1.
WRIT PETITION NO.50257°Oi:_;;O03{OMG{POL1OE)
WRIT PETITION NOS. E;{'.7"E's41--43,.- 29183, 17616,
73, 13379, 30453, 1334-35; 3?9:73, 559046; 39263, 14246,
W31?!-ETITION NO35239 OF 1997
CRIMINAL'PETIT1»ON..I§Os,.90t3, 587, 75 OF 1998
IN WRIT OF' 2003[GM--POLICE)
BETWI£I£N~ -
1. _ ; SANDEEF SAWANTH
._ ' 315,30 DINANA:m----sAvANTH
« AGED ABOUT 30 YEARS
' -V . N'Ot3:.L3,8:--I3 MAIN ROAD.
KORAMANGALA
BANG£:LORE 560 095.
2 SIEROOPCHAND J WADWANI
A _ s/O' SR1 JUDIAMAL WADWANI
' "AGED ABOUT 50 YEARS
..*NO.1082/9, S P COMPLEX.
TRIVENI ROAD, YESHWANTHPUR,
BANGALORE 560 022.
PETITION ERS
{By SR1 KUMAR 8: KUMAR <3: SR1 C.S PRASANNA KUMAR,
AI:>vS.,IABSENT})
AND
1. STATE OF KARNATAEA --
REPRESENTED BY ITS SECRETARY, _
DEPARTMENT OF HOME AEEAI~RS.¢
VIDHANA SOUDHA, _ '
BANGALORE -- 560 0001
2. THE COMMISSIONER (JFTPQLICAE I A
INFANTRY ROAD, *
BANGALORE 560, 001
3. THE DEPUTY CO1'\"/{MI-SS3I.ONEf€"{)'FI'»FOL1CE
SOUTH DIVISION, _ I
BANGALORE CI'ITY" -
BANGA3>O9l3'~' I
4. THE 3COM?MISS.IfON'ERVOP POLICE
NORTIIVBIv_I:SION';V ~
BANGAI;ORE"§TCIT*&*»I,."'
BANGALORjE."'~9_"'I. '
5. THEIAE3S'I'"CO"MMISSIO1\§ER OF POLICE
_ YESHWA'NTIi?PUR POLICE STATION.
0, _§ BANGALORE 560 022
3 THE ASST COMMISSIONER OP POLICE
J _ KORAMANGALA POLICE STATION,
. BANGAI,-ORE 560 095
7. TIIEINSPECTOR OP POLICE
IYEZSITWANTBPUR POLICE STATION,
BANGALORE 560 022.
A' 3.». THE INSPECTOR OF POLICE
KORAMANGALA POLICE) STATION.
BANGALORE 560 095
RESPONDENTS
THIS W.P. IS FILED UNDER ARTICLES 226 81 227 OF THE CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE PETITIONERS HOLD THE DEEMED LICIENCE FOR CARRYING ON THE BUSINESS OF RUNNING--THE VIDEO GAME PARLOUR IN THE PREMISES MEI\I'ffIOI\jI_~EOj II\__I_ _ THE SCHEDULE THEREUNDER AND ETC., IN WRIT PETITION 37641/1998 BETWEEN:
RAVI RAO GAIKWAD.
AGE: MAJOR, _ _ ~-
R/O. NO. 21/22, ARCHANA COMPLEX,-._ J.C. ROAD, 5 _ V. BANGALORE.
(BY SR}. ASHOI:jB.__ PATII; *'A.BvSENr§)}' AND: _ _ STATI+:IvO'1%'..II'{p;'E%i:?I\_IA"I'A.._K Af " I I. REI>RES'EI\:TED' BY ITS 'SECRETARY, DE}?AR'I'M.EN'TfQP' HOME AFFAIRS, VIDHANA SOUD}iA,"B£IN(jALORE. COMMISSIONER OF 'POLICE. ,,I:AIRAI\ITRY ROAD. ,, ..... .. V
- WEST, .7 __13ANOALORE.
THE 'ASST. COMMISSIONER OF POLICE .. CHIAPET POLICE STATION, 'BANGALORE CITY, BANGALORE.
THE CIRCLE INSPECTOR OF POLICE, KALASIPALYAM POLICE STATION. BANGALORE.
_'.'--~....PETITIONER .T COMMISSIONER OF POLICE ..RESPONDENTS 'O7? ..
{BY SMT. SI-IEELA KRISHNA, AGA._.] TRIS w.P. IS FILED UNDER ARTICLES 226 s;.2'2:T"QF THE CONSTITUTION OF INDIA PRAYING DECIIAREITIAT THE PEIITIONER HOLDS DEEMED I,ICENCE..'_'V1--.E_O:R__ CARRYING ON VEDIO GAME BUSINESS IN THE~SCHAED[IL~Ef * SHOP MENTIONED IN THE SCHEDUEE AND; ETC.'{;.. » « IN WRIT PETITION NO. 37642/98 I I I M I BETWEEN:
RAVI RAO GAIKWAD.
AGE: MAJOR, _ R/O. NO. 22, CHURCH STREET, I ~ BANGALORE. V. -
V ' , I '-3.';.,--;...PETITIONER {BY SRI RAVI B NAI__K, A:I)v;',IIAESENT) I A ' AND:
I. STATE..QF"I§AI:€E'gIATAKA;VV" " . REPRESENTED ITSISECRETARY, DEP,ARTI\/IENTOF' HOME ..AFFAIRS, VIDHANA SOI}I>I§IA,' BANGALORE.
2. CQMMI$$SEO'I'wTE1§¥. OP POLICE, INFANTRY ..... .. V TIIE COMMISSIONER OF POLICE ._ "~EgANGA1.aOR..E"CENTRAL. ~ EANGALO_RE.
4. TIIECASST. COMMISSIONER OF POLICE .CUB'BON PARK POLICE STATION, ~ BANGALORE.
TIIE CIRCLE INSPECTOR OF POLICE, I CUBBON PARK POLICE STATION. BANGALORE.
...RESPONDENTS {BY SMT. SHEELA KRISHNA. AGA.,} THIS WP IS FILED UNDER ARTICLES 226 8: 22"? OF THE CONSTITUTION OF INDIA PRARYING TO THAT THE PETITIONER HOLDS DEEMED LICENCE-FOR CARRYING ON VEDIO GAME BUSINESS IN THE1_S'C'IIIED_II~I,_E%_ SHOI3' MENTIONED IN THE SCHEDULE AND V IN WRIT PETITION NO376-43/98 BETWEEN G. SHEKAR.
AGE: MAJOR, R/O NO. 29, 5TH CROSS, GANDHINAGAR, ' BANGALORE.
'- _ . ' .-- }~....PE'I'ITIONER {BY SRI RAVI 13 NAIII, ADV {AE3SAF§Nf£'}) 1 AND:
I. STATE_,,OI~*II{AI'A1AI:':II<A.V" "
REPRESEIXIIED BY If'I*S, SECRETARY, DEP'.ARTI'MEN'1"'OAF' HOME, AFFAIRS, VIDHANA SOUDI}IA,"SAI\1OALORE.
2. COI_vIMISSION.ER OF POLICE. INP'AE*».ITRY A ..... .. V A SUPERINTENDENT OF' POLICE ._ "BAN GA._LORE"'WEST, I BANGALORE.
4. 'I'I--1.EIA_SST. COMMISSIONER OF POLICE _CHIC-KPET POLICE STATION, ~ ' BANGALORE.
TRE CIRCLE INSPECTOR OF POLICE. UPPARPET POLICE STATION, BANGALORE.
. . .RESPONDENTS {BY SMT. SHEELA KRISHNA, AG-An!) THIS WP IS FILED UNDER ARTICLES 226 <3: 2fz.°?.>OF' THE CONSTITUTION OF' INDIA PRAYING TO THAT THE PETITIONER HOLDS DEEMED LICENC.E"FOR CARRYING ON VEOIO GAME EUSINESS IN _ SHOP MENTIONED IN THE SCHEDULE AND . E' IN WRIT PETITION NO. 37645/98 BETWEEN G. SHEKAR.
AGE: MAJOR, R/O NO.2, HOTEL . .
RAJKAMAL BUILDING,' «. KUMAR KRUPA ROAD, ' "
BANGALORE. H V _ _j ' g » _ Z ...PETIT1ONER [BY SRI RAVI ITAIK, ADV'a,,"[ABSE_3NT}].......-
1. STATE OF _ REPRESENTEO BY _I'l"*S_ SECRETARY, DEPARTMENT HOMT; 'AFFAIRS. VIDHANA SOUDHA, BANGALORE.
2. C§OMMIsSIONER OE POLICE. vI.NF'ANTRY ROAIJ, -------- ~ * «. BANGALORE.
" I52:
. '-TI§.IE"'IjE1§UTE"COIv£MISSIONER OF POLICE A I3ANGALO_R'E CENTRAL, BANGALORE.
. fI'HI."£"A"SS'I'. COMMISSIONER OF POLICE V CUBBON PARK POLICE STATION, '-BANGALORE CITY, BANGALORE. I THE CIRCLE INSPECTOR OF POLICE. HIGH GROUNDS POLICE STATION. BANGALORE.
...RESPONDENTS 7 [BY SMT. SHEELA KRESHNA, AGA.,} THIS WP IS FELED UNDER ARTICLES 226 «is: 227 OF THE CONSTITUTION OF INDIA PRAYING TO DECLARE THAT THE PETITIONER HOLDS DEEMED LICENSE'"E'OR CARRYING ON VEDIO GAME BUSENESS IN THE SCEEDDII LE SHOP MENTIONED IN THE SCHEDULE AND ETC'-.:.__ 4' » * '. V V. IN WRIT PETITION NO. 37646/98 BETWEEN:
RAVIKUMAR.
AGE: MAJOR, R/O NO. 34, BRIGADE GARDEN_S;._ CHURCH STREET, A BANGALORE.
' ._ _ _ ....PETI"I'IONER (BY SR1 V. LAKSHIMINARAYANA,V'3'ADV§;{ABSEN'I'}} AND:
1. STATE OE .
REPR'ES'E:\ITE.D- .133' _ITS_ SECRETARY, DEPAR'I'MEN'1' OF .I»IOM'EAI«'EAIRS, VIDI-IANA SOUDHA, BANGALORE.
2. C_DI'vmrIISSION_E'R OF POLICE. I-EN'FAN'lRY ROA'D--,----------~ * LA ~ . _BANG;A1,.O'RE.
"E"'[_"E~I1EOEPUEITECOMMISSIONER OF POLECE V 'E'ANCAL<i3_R'E CENTRAL. BANGALORE.
4. CTIIEIASST. COMMISSIONER OF POLICE I 'CI_II3BON PARK POLICE STATION. ' *--BANGM.ORE.
I THE CIRCLE INSPECTOR OF POLICE, CUBBON PARK POLICE STATION. BANGALORE.
...RESPONDENTS {BY SMT. SHEELA KRISHNA, AGA.,) THIS wp IS FILED UNDER ARTICLES 226 &,22"f*OF THE CONSTITUTION OF INDIA PRAYING TO D'ECI,A.RE THAT THE PETITINER HOLDS DEEMED LICEN --- M CARRYING ON VEDIO GAME BUSINESS IN THEI_SCI"%E.DULE_'A SHOP MENTIONED IN THE SCHEDULE AND. IN WRIT PETITION NO. 37647/98 I E V BETWEEN:
RAVIKUMAR, AGE: MAJOR, R/O. NO. 234, DINESH COMPLEX, .,_ , NETKALAPPA CIRCLE, 'I = L I).v.G.ROAI).
BANGALORE.
G A V . . . .
[BY SR1 V- ; AD-'._v'..fI'{ABSE1\¥T')) ' ' ' ' H . ~ ' 3 C . ' ,
1. STATE OF ., " 7 REPRESENTED' 1TS"S.E.CRETARY, DEPAREMIENT-'-OF'. ISIOME AFFAIRS, vID_I~IANA~VSOUD{HA;_ BANGALORE. * 2. vCOMIv:IIS.SION'E'R----OI' POLICE. ~ . _1N'FAI~lTRY«.ROAD, ' BANGALORE.' 3} EEVIJLIFIY COMMISSIONER OF POLICE SOUTH, EANOALORE.
A " ASST. COMMISSIONER OF POLICE V 'IJAYANAGAR POLICE STATION. BANGALORE.
THE CIRCLE INSPECTOR OF POLICE, BASAVANAGUDI POLICE STATION. BANGALORE.
. . RESPONDENTS {BY SMT. SHEELA KRISHNA, AGA.,) THIS vvp IS FILED UNDER ARTICLES 226M&7:i27?j"OI? THE CONSTITUTION OF INDIA PRAYING TO. THAT THE PETITIONER HOLDS DEEMED LICENCE "F()R_f CARRYING ON VEDIO GAME BUSINESS IN T¥iE.SHC'E1D<EjLE, I A SHOP MENTIONED IN THE ScHEDjD*LE'AND:.«ETc_.T;-V ._ IN WRIT PETITION NO. 29183/98 'A i T S T' A' BETWEEN:
1. DG. GANAPATI-IISA. _ AGE: MAJOR, ' R/0. NO.2/3, III CROSS, OANDIIINAGAR. ' BANGALORE .4360 Q69)" A 7}
2. G.SR1Nr.vA's3-A,<.,_,..{. '' ' AGE: MAJOR, » 4 R/O. SHOP _1"'(,'..[11'*,--I;;.__ , .. "
GROUND F'I.OOR;'I _ NO. 254-255. DAV: Pi.«(J[ZI1q',_ S.c. ROAD, 1 ' BANGALORE --'--5_60 009. ' A . . . . . .. 'V R10, NO. 25', , _ ' EAN'GAI;O.RE ;:»_»:I,,.__ V. . A._I>. SHI*I?ATE{A'{I5L _ j;-AGE: MAJOR';
9mjjELOO.K (BUS STOP}, " 2f3.T""IMAIP% ROAD. tj _.,IAYAI'gIAOAR. I ISAAIO-ALONE.
.' " IQNITYANANDA.
AGE: MAJOR [BY SR1 RAVI B NAIK.
10 R/O. NO. 85.
ALANKPJQ PEARL PLAZA K.G. ROAD.
BANGALORE ~ 9.
D.G. GANAPATHISA, AGE: MAJOR.
R/O. NO. 2/3, HI CROSS. GANDHINAGAR, BANGALORE ~ 560 009. AND:
1. STATE OF KARNATAKA; _ REPRESENTED BY ITSSECRETARY, 'V DEPARTMENT? OF Hc)ME'A,:«'§fALRS, Z VIDHANA SOU£3_£i'A, BA1'éIGALORE;- -A cOMM1SiSVIO.i:\fEIi. OF» A 1NFANTAR3<%RO:--;pS,_ .. ' ' _ BANOALOI23;
DEPUTY OF POLICE, SOUTI»1"v-:)_mS1ON," BAN'O..A:ORE. DEPUTY cO'mgfiSS1CoNER OF POLICE. DIVAISIO1\{"'I3A'NGALORE. _ .- ASST;..:OOIv:M:.SS1ONER OF POLICE, " ._ 'C_I¥.M32_A3'JL*\1'2AJ"PET SUBDIVISION, A13ANO+A.LQRE.
. ASST: 'COMMISSIONER OF POLICE, CHIKKAPET SUB-DIVISION. BANGALORE.
Q; ASST. COMMISSIONER OF POLICE, 5 MADIVAL SUB~DFVISION, BANGALORE.
POLICE INSPECTOR, V {BY SR1 RAVIB N'AII_K,VIAI)vIf.,){ABSENT] 1.1 UPPARPET POLICE STATION . BANGALORE.
9. POLICE INSPECTOR, SHANKARPURAM POLICE STATION, BANGALORE.
(BY SMT. SHEELA KRISHNA, AGA.,) .... .
THIS WP IS FILED UNDER ARTICLES 2??-.O'I~i.I_j THE CONSTITUTION OF INDIA RRAYINO TO Q_E_lA""H VIDE ANNEX. E1 TO E6 DT. 22-6-98'; 1«-:§3»98,'-2--6 -98,7_1 1.a3v+.9S, .231- 7-98 & 22-6~--98 RESPECTIVELY-I3Yw--THE RESPO_NDENT AND IN WRIT PETITION NO. M616/-S8 3;' "
BETWEEN: A SMT. ACE:MAJOR;" I R/O. NO. 10' 5 '
SELLER,'SHO'P, 1'; ' S.D. PLAZA.-_ -- j ' I _ ' - 2N9 CROSS, CANDEINAOAR-,...4 BANGALORE. ~ " .--
" ....PETITIONER 'I; .ISTATI'E:IO(3I?I §I\IATAI<A, 'REPRESENTED BY ITS SECRETARY. DEPARTMENT OF HOME AFFAIRS. VID'fIAI'°-{A SOUDHA, BANGALORE. COMMISSIONER OF POLICE, ' 'INFANTRY ROAD.
'BANGALORE.
" "THE ASST. COMMISSIONER OF POLICE CHICKPET POLICE STATION, BANGALORE ' _BAI\SI_GA;LOI"{I§A -- 560 12
4. THE CIRCLE INSPECTOR OF POLICE. UPPARPET POLICE STATION. BMVGALORE.
5. THE SUB-- INSPECTOR OF POLICE. UPPARPET POLICE STATION . BANGALORE.
.. .RESROND ENTS [BY SMT. SHEELA KRISHNA. AGA,.,...ROR R'1""&" "R3e,RS_ "
SERVED) THIS WP IS FILED UNDER ARTICLES 22.33:
THE CONSTITUTION OF INDIA PRAYINC': To . * THAT THE PETITINER HOLDSIVAV 'FOR RUNNING OF VIDEO GAMES IN SCHEDU_LE..Si*1QP BE1ARING:§NO. 10. SD PLAZA, 2ND CROS, "'GANDHINAGAR;.._ BANGALORE AND IN WRIT PETITION NO. ?S,I9z§- ' BETWEEN:
VIJAY KUMAR _ S/O SH'E.ENAR1>A,'« AGED 44 YEARS," 'O NO. 35, 5T""GROSS',--. _ 8TH l\ZiAII'€. VASANTHANOAR, .... ..PETITIONER (ET SR1v1IxQI'.IS;'IvOHANDRA CHOODA, ADV.,(ABSENT})
1. STATE OF KARNATAKA I 'O BY ITS SECRETARY TO GOVT.
V HOME DEPARTMENT.
NIDHANA SOUDRA.
BANGALORE A 560 001.
I THE COMMISSIONER OF POLICE. INFANTARY ROAD.
BANGALORE.
§:;
' . VOKALIRUIRLAM, BANGALROE -21.
"..jI(I3I/'SR1 PLR. RAJAGOPAL, ADv., [ABSENTD 13
3. THE ASST. COMMISSIONER OF POLICE, CHICKPET, BANGALORE.
4. THE CIRCLE INSPECTOR OF POLICE UPPARPET.
BANGALORE.
5. THE SUI3--INSPECTOR OF POLICE. UPPARPET, EANGALORE -- 560 009.
(BY SMT. SHEELA KRISHNA, THIS WP IS FILEDLJNDER A.RTI'CLES 226 &' 227 OF THE CONSTITUTION OEjC'IINDIAI,-_~PRA*xfIN*G TO DECLARE THAT THE LICENCE TO RUN' _VIDEO=AT PREMISES NO. 265, SC. _ROAD,... RAMAKRISHNA LODGE. BANGALORE ««~_5I'~3o -QOQGAMES.TOfI3USINESS IS DEEMED TO HAVE GRANTED 1' IN" PAVOUR OF THE PETITIONER 'AS«...PEI2*_VCVIIA£IS=EV44 SUB'. CLAUSE (8) OF THE LICENSING' ..AI<.I_I_)}=_ CON'§ERC)I._LING OF PLACES PUBLIC AMUSEIVIENTS (BPJNGFILLORE ] ORDER 1989 AND IN WRIT PETITION 1\.T.O.A"I1€~IZ-i37I'9 / 98
- IB.E'I?W QEFEN; LLLLL 14 . ~ S,/OI;_ DEIIIANAIIRI', AGED AI3OUfIf YEARS.
R/A';-~54,,._LAKSHMANRAO NAGAR. .....PETITIONER " COMMISSIONER OF POLICE, INFANTRY ROAD, BANGALORE «~» 560 001.
2 [Q .. RE,SIi:IIIDE.ISITS *
- .I,BA1\J'i§};AI,._QRE -- 20;' ---------- ~ * 14
2. THE INSPECTOR OF POLICE, HIGH GROUNDS POLECE STATION, I-IIGH GROUNDS, BANGALORE -- 1.
3. THE SUB~ENSPECTOR OF' POLICE, HIGH GROUNDS POLICE STATIO BANGALORE.
{BY SMT. SHEELA KRISHNA, AGA.,]OO;__ '-- f;..uRES.PONDENTS_7 THIS WP IS FILED UNDE1%i"*;4\CRTI.CLES--I'?42I6 OF S' THE CONSTITUTION OF INDIA PRAYING RESTRAIN THE RESPONDETS, THEIR .SUB-,ORD'INATEs AND «AGENTS FROM INTERFERING WITH ESUSINESS OF VIDEO GAMES AT PREMISES NO; GROUI'-J1'}"' FLOOR, S.N.S. PLAZA, KUMARA PARK EAST, I3ANGALO'RI«; 560 021 AND IN WRIT PEI'I'I;I'O_1\?AIfI;\¥_O. Sc..<I'53/SE IQ H . SIIR1 S'IVlA.NJTJN'ATH§'I _ S/O. SIDDAI.AH,-- V * _ AGE : MAJOR; »-- I NO. 186/ I, J;.C."COI-¢IPI,_EX;' vEEN;A"MANSIONG_. SESPADRIPURAM. .... ..PETITIONER L{BI}.' SR1 I RAJ.AGOPAL, ADV.,{ABSENT]) I. COMAEISSIONER OF POLICE I INFAI'€TRY ROAD, BANGALORE ----1.
"THE INSPECTOR OF POLICE. HIGH GROUNDS POLICE STATION, HIGH GROUNDS. BANGALORE W1.
3. THE SUBJNSPECTOR OF POLICE. HIGH GROUNDS POLECE STATION. 15 BANGALORE.
... . .RESPONDENTS (BY SMT. SHEEIA KRISHNA, AGA.,) THIS W'? IS FILED UNDER ARTICLES 226 &_ THE CONSTITUTION OF INDIA PRAYING TO RES'_IfR_AIN' 3 RESPONDENTS, THEIR SUBWORDINATES ' . FROM INTERFERING VVITH THE BUSINESSWOFV j"JIDEO GAMES AT BHOPALAM BHANDARI COMPL'fl;= ROAD, ANANDA RAD CIRCLE, BANGALOPE IN WRIT PE'I'I'I'1ON NO. 1334/98 BETWEEN: V 4' sm HO. SURYANARAYANA, S/O. GANAPATHY Bf£A'"i--'.._ «-- MAJOR IN AGE, R/A VINAYAKA COLONY, PAWAN BUILDING UPS'E.'AIRS;; . .. ..
SIRS}, _ EETTARA KANIIIADA ..DIsT1j1Ic3:._ _ ...PETITIONER (BY SRI.._B.G; SRKI3HA§2AN.,_AI)V'.;{ABSENTD AND:
1. 13.ISTRI'C~*{_VfI\ri:AGViS'I'£{ATE.
'TTTMRA VVKANNABAA DISTRICT, .A *.KARW!§.R, $UB~iN'SPECTOR OF POLECE. A SMT SHEELA KRISHNA, AGA..} 'AMARKETXIIRD POLICE STATION, SIRSE.' LI-1;. DISTRICT. . ..RESPONDEN'TS 16 IN WRIT PETITION NO. I335/98 BETWEEN SRI JAYAPRAKASH GANAPATI BANAVASI. S / O GANAPATI BANAVASI, MAJOR IN AGE, R/A FISH MARKET ROAD, SIRSI. UTTARA KANNADA DISTRICT. {BY SR1 B.G. SRIDHARAN, ADV.,-IABsF:NT')'} AND: I I I
1. THE DISTRICT MAGiS_TRA'I7E, I ~ UITARA KANNADA DISTRICT,
2. THE SUB-INSPECTOR O::F"POL'Ic'E--." ~ TOWN pOLII*:I«:II3TATIQN," W . SIRSI, DISTRICT, ' = " " ' " .... ..RESF'ONDEN'I'S [BY SMTSIFIEEIIA AGA§;'} THESE IVRI:'Ijf~_ 'I9I.=;'I'*I'I'IONs ARE FILED UNDER AR'I'ICLES'*--226 &=22"'2 OF"-.THE CONSTITUTION OF INDIA PRAYING TO I3I.RE.3C'F_ R-"1 LICENSING AUTHORITY TO ISSUE 'LICENCE-.__OR BEEIVIED LICENCE IN FAVOUR OF THE PURPOSE OF RUNNING ELEcTRO'NI.C'-VIDIa:O Gmvmzs IN SIRSI TOWN As PRAYED I' FOR 'BY' THEIVL FORTHWITII. IN WRIT EDIIITION NO. 37973/98 I I CSRI 3,3. PRAKASH " _ ':3/O....I3. SIDDANANJAPAA _ AGED 48 YEARS.
_3jO NO. 24, " SUNKELPET MAIN ROAD, BANGALORE 560 002.
.... .. PETITION ER I I .
17 (BY SMT. GEETA MENON, ADV.,(ABSENT)) AND:
1.
(BY SMT. SHEELA AGA. ,3 STATE OF KARNATAKA BY ITS SECRETARY DEPT. OF HOME 1VI.S. BUILDINGS BANGALORE 560 001 THE COMMISSIONER OF POLICE OFFICE OF' THE COMMISSIONER OF ROIO.I'CE A INFANTRY ROAD BANGALORE. ' 5 UPPARPET POLICE S»'I'A'I'IQN_ V_ EANOm,OR_;E. _ THE ASSISTANT COMMISS1O'N1§jR«'OI«* 'I5£}O:I---CE THE Sufi»;INSEECTOR'OEPO:LIC'E A CITY MARRIE*';"I?O;IC_E STAIAION UPBARPET _ _ BAN'>C}ALORE§.x __ = _ THIS IS FILED UNDER ARTICLES 226 81 227 OF ' '~ '~CONSTITUTIO-N-«~'OE INDIA PRAYINO TO DECLARE fIR:A*1*'1'I~I.E P1:?}'ITIONER HOLDS A DEEMED LICENCE FOR S CARRyIN_G VIDEO GAME BUSINESS IN NO 5 SITUATED "; _'I"~CITY"'v1V1'ARK_ET MAIN ROAD, BANGALORE AND }3TC.. IN WTRIT'PETiT£ON NO. 39046/98 S. AMAR, AGE: MAJOR.
NO. 86/1 (CELLAR) D.V.G. ROAD. BASAVANAG-UDI. BANGALORE. .... . .RESPONDENTS [BY SRI R.AVI".».I3.' 18 G. VIJAYKUMAR.
AGE: MAJOR, NO. 13/ 12, MEC ROAD.
MARAPPANAPALYA.
YESHWANTPUR.
BANGALORE ---- 560 022. K.C.VENKATESH, GOM9Lz1:;x;--A_ ' NO. 1761/1, BYRESHWARA MKK ROAD, RAJAJINAGAR. OPP. NAVARANG THEATRE. BANGALORE ~ 560 010.
H.K. PUT1'ARAME,GgOWDA,------ _ "
AGE: MAJOR, 5 A NO. 1767/1845 (cELI,AR}__ ; ._ OPP. BANK OF BARO'OA,.'_ j MAGADIROAD, = KAMAKsH19A:;YA;._ A BANGA1;OR::,.~g:56Q Q79. .... ..PETITIONERS AND: I
1. STATE OF .REPREsENTE:D 13Y'~i'1*s SECRETARY. 1 HOME DEPARTMENT, VIDHANA SOUDHA. .. «.,.fi:AN(:_ALORE._.. ..... COMMISSIONER OF POLICE, A (LICE?NC'.1N'G AUTHORITY, A UNDER LICENCING AND CONTROLLING OF PLACES OF PUBLIC AMUSEMENT ORDER) INFANTRY ROAD.
I BANGALORE.
THE DEPUTY COMMISSIONER OF POLICE.
SOUTH DIVISION.
BANGALORE.
10. 'I .vIzE._S',.P 'D_IvISION, BANGALORE. 12, A '(BY SMT. SI-IEELA KRISHNA. AGA,,} '19 THE ASST. COMMISSIONER OF' POLICE. JAYANAGAR SUBADIVISION. BANGALORE.
POLICE INSPECTOR, BASAVANAGUDI POLICE STATION, BANGALORE.
THE DY. COMMISSIONER OP'POL1C.E, I NORTH DIVISION, , ' BANGALORE. * '-
THE ASST. COMMISSIONER-OP--.POI.ICE,I_' I E YESHWANTAPUR SIIB-I:>IvISI_ON,"'SA.._ BANGALORE. ~ " 2 STATION HOUSE QFIIICERA 1",. . RMC YARI>,POLIc:.E STA'1'IQN.,f V' ' BANGAIj--_OR§:;;' . '- TIIE..ASST. ;COMNiISS1ON--ER_ POLICE, D/IAI.LE,'3WA.R1l\M SUB DIVISION, 13,AN<3ALOR'E,_ * ~ STATI_ON HOIISVE »'O'PfEIC ER, _ INAGAR POLICE STATION. .. BANGALORE. V THE OEPUTY COMMISSIONER OF POLICE, _ ' THE COMMISSIONER OF POLICE, V1JA'[ANAGAR SUBDIVISION, ~BANGALORE.
" POLICE INSPECTOR, KAMAKSHIPALYA POLICE STATION. BANGALORE.
.... . .RESPONDENTS 20 THIS WP 18 FILED UNDER ARTECLES 226 & 227 OF THE CONSTITUTION OF ENDIA PRAYING TO QUASH."'T-'HE ORDER OF THE R2 LTCENCING AUTHORITY,..V"'l'HE COMMESSIONER OF POLICE, BANGALORE cr1*y_'OA'1fE.O-. 20.10.98. 17.10.98, 17.10.98 AND 13.05.98 VIDEE TO C4 AND ETC.
IN WRIT PETITION NO. 39263/98 BETWEEN S. MUNIR S/O LATE EABJAN.
AGED 37 YEARS, .
No.33/6, A.M. ROAD, ' KALASIPALYAM.
BANGALORE «A2.
V' ~ . . . PETITIONER {BY SR1 M.E-."C'E1Ai§:ORA 'c;_H__OOI3~.A,:TfA1)v\_I.."V'(AJ8SEN1'}) AND '''' ._ ., .. 1
1. STATE OF . ' 7 BY ITS VSECRETAEY TO 'GOVT. HOME DEPARTMENT.' v1.OHANA"SO'GDHA;'~. B4;{LNGALORE" A1'. V COMMISSIONER OF POLICE. " 1N'FA1\§TE2Y ROAD.
. "'BAN'GA;.O1?,E;'
3. T'HEv--.ASS'"T'. COMMISSIONER OIr~~pO;LIcE, CHICKPET. A , BANGALORE.
T "TEE DEPUTY COMMISSIONER OF E POLICE, WEST.
O UPSTAIRS, UPPARPET POLICE STATION. 21 K.G. CIRCLE.
BANGALORE.
5. THE INSPECTOR OF POLICE. KALASIPALYAM POLICE STATION; ' BANGALORE.
{BY SMT SHEELA KRISHNA. AGA: J THIS WP IS FILED UNDEIII-ARTIOLEsf_é2é 53227 OF THE CONSTITUTION OIAINDLAI-~--pRAYI--NG TO' -QIJASH THE ORDER DATED I8--10--93_\jz1DI.; A1§I.N'.B_ AND ETC, IN WRIT PETITION NO. 1;;_2§I5/Q8' " E BETWEEN:
1. R.RA1vIU; _V _ » 296 MKK..ROAI),_ 1Is'::AGE,'~I.-_ _ RAJAIJINIA-GAI2;j"-..AA * _ * -
BANGALORE +v5e3_0.oIQ.'-».,..~~
2. G.V.sR1NIi2AS, _ III). 1/ 1, KRiSHNA BUILDING, 5TH CROSS. MALLTLWARAM CIRCLE. LA ' I. MIIII MALLESWARAM, V BA.NGAL.OER--560 00:3. :3} MURTHY.
NO. .47, -SWASTHI ROAD, SHANTHI NAGAR.
.. , BANGALORE 560 027. E =4}~I1é\vI.
g AGE: MAJOR.
E R/O NO. 8, 12. BASEMENT EUREKA TOWERS.
TRAFFIC ISLAND.
HUBLI.
f,} ; 0 22 .... . PETITION ERS (BY SR1 RAVI B NAIK, ADV, {ABSENTD AND:
1. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY.
DEPARTMENT OF HOME "
VIDHANA SOUDHA, BANGALORE.
2. COMMISSIONER OF POLICE.-..__ INFANTRY ROAD, -
BANGALORE. '
3. COMMISSIONER OF HUBL1 . '
4. ASST. COMMIS'S.IONE'R'OI5;I>OLiCE;. 2' BANGALORE.
5. POLICE I.NS§E_C,T(5'I{, RAJAJINAOAR *RQLIC_E .S"I'ATIQ1_\}
5. POLICE' I4NSPEC5IfOR,v « .. .. . MALLESHWARAM POLICE STATION. MALLESIIWARAM, BANGALORE. " CA7. INSPECTOR, ~ .SI~IANTHI RAGAR POLICE STATION, . .... ..RESPONDEN'I'S (13s»jS1vIT._ S'I~I_FELA KRISHNA, AGA. ,) VWP IS FILED UNDER ARTICLES 226 & 227 OF CONSTITUTION OF INDIA PRAYING TO DECLARE THE PETITIONERS HOLD DEEMED LICENCES FOR . 'CARRYING ON VEDIO GAME BUSINESS IN THE I{ESI'ECTIVE SCHEDULE SHOPS MENTIONED IN THE " ...,SCHEDULE HEREUNDER AND ETC. 23 IN WRIT PETITION NO. 39264/98 BETWEEN KR. SRINWASA MURTHY S/O MK. RAMASWAMY AGED 32 YEARS, NO. 13, 2ND FLOOR, 9"" MAIN ROAD, 4"" BLOCK, JAYANAGAR, BANGALORE --~I 1.
(BY SR1 Ix/LI3. CHANDRA CHOODA';~._IM3V..",{.AI3SI3NTII AND I I
1. STATE OF KARNATAKP; 3 _ BY ITS SECRETARY TO GOv?I'.,:
HOME DEPAI=;I*MENT"" " "
VIDHANA SOUDEIA, BANGALROE ~
2. THE,C1OMIvII'SSIONIE:RV I IN"FAN'1'"Y..ROAf;f," ' BAl\'ECvALORE'.,~~.._» *
3. THE ASST». COMI'v%.I'SSIOI\I£§R OF POLICE; _ ' ' I I/:ADIINAI,A'»SIIE$;DIIrISION. V-BA1\§_G_AL_ORE. " ..... .. - 4} "TIIEv..I5a:'.;I4vIIIIY COMMISSIONER OF POLICE _ '~-I'SOUIfI1I,,'I:mf2*ISION, 9/- . JAYANPIGAR 4TH BLOCK, THIE.-{INSPECTOR OF POLICE, ' IIIORAMANOAIIA, * --BANGALORE.
I {BY SMTI SHEELA KRISHNA, AGA.,} .... . .RESPOND ENTS I " I ...
THE CONSTITUTION OF' INDIA PRAYING TO QUASH 24 THIS WP IS FILED UNDER ARTICLES 226 {St 227 OF' ANNB DT. 3.11.98 BY R2 AND ETC. IN WRIT PETITION NO. 35239/97 BETWEEN:
1.
RAVI KUMAR.
AGE: MAJOR' NO. 7-10, GROUND FLOOR, * CURZON COURT COMPLEX,' BRIGADE ROAD.W * u BANGALORE -25:-. J _ I RAVI KUMAR, ' AGE: :
NO.2o4.&..211';''''5fr'H.AvENUE.I_ ' BRIGiADf:J--ROAI__), ~ BANGALORE ~ :'35._ ., ' RAVI ., * -I AGE:'1MAJO'R._Gj~ ._ ~ __ ' G7; I MOTARGYAL 'ARCADE, _ BRIGADE ROAD, F, BANGALORE -- 550 025. RAO GAIKWAD.
" _ AGE;"MA.~;OR, . §'JO'...10,..SI~IRUNGAR SHOPPING CENTRE, MG; ROAD, BANGALORE »_ 560 001. I .. RA1viAKR1sHNA RAO. AGE: MAJOR, NO.83, JANATA HOTEL BUILDING. AVENUE ROAD BANGALORE -- 560 002. TN. BRAMARESH.
AGE: MAJOR, NO. 2961. NAVARANG CIRCLE, 25 2?") STAGE, RAJAJINAGAR. BANGALORE - 560 010. M.T.P. ABDULLA.
AGE: MAJOR.
NO.27/2, SHARIFF BUILDING. YESHWANTHPUR.
(BAZAR ROAD], BANGALORE j; D.L. ASHOKA, _ S/O. SRI D.G. LAKSI~IMAN_S"A., AGED ABOUT 25 YEARS, * NO.10, BUILD_1NG,'~. _V I MAIN ROAD, KUMARA WEST, BANGALROE ~-- 566'-020.'--_} g "
I ' ' ..=..PETITIONERS [BY SR1 V. LAKSHMINARAYANA; I-ADV-""§'.* SRI:_ASHOK B PATIL, ADV., FOR.._P'_3 & ;p4,§S_RI RAVI .13 NAIK. ADV., 9:
STATE -I REPRESENTE1)._BY__ ITS..--sECRETARY, HOME D EPAR'i'M.ENT.
_ VIDHANA SOUDT;IA~;''BANOALORE.
" COMMISSIONER OF' POLICE. (LICENSING AUTHORITY. I "V _ UNDER LICENCING AND CvO'N'IRO.LLING OF PLACES OF I PUB-ILIC.1'AMUSEMENT ORDER), INFAN:TRY ROAD.
. BANGALORE.
DEPUTY COMMISSIONER, " OF' POLICE. EAST, ' BANGALORE CITY.
BAN GALO RE .
THE ASST. COMMISSIONER OF POLICE ULSOOR GATE POLICE STATION.
16.
17.
18.
19.
20.
21.
22. H BANGALORE.
'.24.
27 EAST DIVISION, BANGALORE CITY. BANGALORE.
THE ASST. COMMISSIONER OF POLICE. ULSOOR GATE POLICE STATION. BANGALORE CITY, BANGALORE. THE CIRCLE INSPECTOR OF POLICE. ULSOOR GATE POLICE STATI'C)N,f'" A. I BANGALORE CITY, BANGALORE. THE DY. COMMIssIONER"--OI¢--IPOLICE.' NOTHER. BANGALORE CI'jI_Y,- BANGALORE. = THE ASST. COMMISSIONER MALLEsRwARAMBIIIIf3ION, ' "
BANGALORE 'CITY, BAN,.GALO.RE. ' THE CIRC_L»E"'II'é'$PEQ-TOR OP POLICE. sUBRAMA.NyANA.GAR_POLICEgsI'ATION. BI5Ii\I'(3ALIT)RE *=QI7I'Y". . BANGALORE. I>EPI.I':V'&'A"COLI\.III.I*Is"s.IONER OF POLICE. BANGALORE N'OR.'IfB BANGALORE. THE ASST. ._COMl\IIISSIONER OF POLICE. ° 'I A INSPECTOR OF POLICE.
-_ %.YEsIaw.A'_NTBAPURA POLICE STATION.
" BANCA_I.ORE.
I DEPUTY COMMISSIONER OF' POLICE. CENTRAL DIVISION.
A 'L ~._BANGALORE.
26. THE ASST. COMMISSIONER OF POLICE. SESHADRIPURAM SUB--BIVISION. SESHADRIPURAM, BANGALORE. TI-IE CIRCLE INSPECTOR OF POLICE. 28 HIGH GROUNDS POLICE STATION. BANGALORE.
27. THE SUEHNSPECTOR OF POLICE. HIGH GROUNDS POLICE STATION. BANGALORE.
(BY SMT. SHEELA KRISHNA. AGA.,]::__ THIS WP IS FILED UNDER ARTICLES 226 :i.'27'gOF V' THE CONSTITUTION OF INDIA._PRAYIN'G._'I'O gUA.SR..V1DE = ' ANNEI TO R8 OF R2 ALL DATEDI23.1o.9:7;"24.10~.:97 AND IN CRIMINAL PETITION NO. '9O--Sgf§; ..- BETWEEN:
1. R. RAMESII;.._ ' AGE:
No._498._ BANG.rsEORE~.--3._'= _
2. L. NITYANAND';
AGE: IvIAJOR,._[. ._ N10. 369, 1_S"?EfI.OOR. , ., _ BANGALORE. .... ..I>ETITIONERS Sj=IEELAVANT, ADV., {ABSENTB T " " I .STATE OF KARNATAKA _ REPRESENTED BY ITS SECRETARY DEPARTMENT OF HOME AFFAIRS VIDHANA SOUDA. BANGALORE.
2. THE COMMISSIONER OF POLICE. OFFICE OF THE COMMISSIONER OF POLICE. INFANTRY ROAD. BANGALORE. 30
4. SIMON JOSEPH.
S/O JOSEPH, MAJOR.
NO.21, SHRUNGAR SHOPPING. COMPLEX, M.G. ROAD.
BANGALORE.
5. G. SHEKAR, S/O. M. SWAMY. MAJOR,
187. ALANKAR PEARL PLAZA, A KG ROAE, BANGALORE -- 9. (BY SR1 E.N. MAHESHWARA. »(ABSEN_T)"I AND: A A A A V'
1. THE STATE OF KARNAATA.KAi: . _ _ REPRESENTED Em-I~S.'SECRE'rARYC DEPARTM OE HOME AFFAIR3yf VIDH:ANA41SOIjDIIA.__AEANGALORE.
2. OI$f::POI;ICE.
" 1.NFANT"EiY ROAD. 'BANGALROE
3. THE DEPI5T?jCOI\zIN:1$\SIONER OF POLICE. LA\N&IAORDER,'RA3AIJINAGAR, _EANGALORE. ' * _ 4. TEE I3EPIjTI*--..COMM1SSIONER OF POLICE. LA.V.'_&..ORDER, ULSOOR, BANGALORE. A COMMISSIONER OF POLICE CENTRAI. LAW & ORDER.
I%§€P"';\.l\ITRY ROAD, BANGALORE E. z'i'.EI'E3 DEPUTY COMMISSIONER OF POLICE ' {WEST} LAW 8: ORDER, = BANGALORE CITY.
A P. _ . ASSISTANT COMMISSIONER OF POLICE MALLESWARAM, BANALORE. _ .... ...PE'fIfr'IONERS I0.
11. I2.
13.
14.
- 15-yf pa.' I _.i8_ {*3 31 ASSISTANT COMMISSIONER OF POLICE CLEVEL AND POLICE STATION. ST. JOHN'S ROAD, FRAZER TOWN. BANGALORE.
ASSISTANT COMMISSIONER OE§'mPOLICE----.I..: I I ULSOOR GATE, BANGALORE, ASSISTANT COMMISSIONER OF__POLICE." _ CUBBON PARK, BANGALORE ASSISTANT COMMISSIONE'I:2_I';C)FPOLICE; CHICKPET, BANGALORE..*"" --.
INSPECTOR OF _ MALLESWARAM POLICE STATION ., BANGALQRI$~.._ = -
INSPECTO_R:f}E--'_ POLICE, COMM.ER'CIAL ST, *=I5;TPOLICE"STATION, ,ANG_ALORE:;,_ ' ' IN.SPECTOIa:"O;E -I ASHOKNAQAR'PO'i.IC»E»~STATION. BANG_ALQRE_ A V II\ISPEC'1I"ORI:OF POLICE . P 'OLIBEON PARECPOLICE STATION, OF POLICE UPPEEPET POLICE STATION BAN GALORE SUI--3--INSPECTOR OF POLICE MALLESVVARAM POLICE STATION. A BANGALORE.
SUB-INSPECTOR OF POLICE. COMMERCIAL STREET POLICE STATION. BANGALORE.
33 MG ROAD BANGALORE -- 560 001
3. SIMON JOSEPH.
G--2 1, MOTA ROYAL ARCADE. BRIGADE ROAD.
BANGALORE -- 560 025.
4. RAMAKRISHNA RAO, ;
NO. 133/1, COMMERCIAL STREET. "
BANGALORE -- 560 001,2 *
5. G. SHEKAR. _ NO. 173, BRIGADE ROA}j>--,------ _ ' BANGALORE -- 5e0"025.:_ I »
6. v.s.zAKIR,V ._ No.4, ST. gs/IARKs'PLA2:A. ' ST. * A' BANGAI;ORE,.+j.560_ 00.1
7. sI.m4ONIv..ISGs-EPB.J ' C4, \;'EIIN(}:.4U1\IIT3{'BUI:I'_Q"B11\VEG. JC F:0AD",x'"~-. ' _ - - BANGALORE .560;
8. NO. I4/"128. 9TH MAIN ROAD. IRBLOCK, JAWKNAGAR, E w BANGALORE -- 560 001. RAV7Tv_K:U}aiAR A {BY-SR1 RAVI B. NA1K,ADV., {ABSENT}; NO.' '510;'10, sc ROAD.
- APARRA THEATRE COMPLEX. BANGALORE -09.
' -- .... ..PE'I'ITI€NERS A 1. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY. DEPARTMENT OF HOME AFFAIRS _ I0;
311. 34 VIDHANA SOUDIHX, BANGALORE.
THE COMMISSIONER OF POLICE. OFFICE OF THE COMMISSIONER OF POLICE, INFANTRY ROAD. BANGALORE.
BY. COMMISSIONER OF POLICE, ii 1' CENTRAL, INFANTRY ROAD. POLICE STATION, -
BANGALORE.
BY. COMMISSIONER OF P.OLIC~E"_ EAST. ULSOOR POLICE STA:TION_,v . _ "- I _ BANGALORE. - . ' BY. COMMISSIONER 'OPfPOLIC.E. " I SOUTH, JAY'}3NAGA_R POLIC'E_STATI.ON, BANGALOR_I2:i:__ V. = Dy, OP "PO.LI_ci«:.
WEST, UPPARPET POLICE STATION. BANC--ALORr:;;j~-._ = I I ASS'PI';'I--COMMESSIOI\IE'R'OF POLICE. CUBBON PARK PO_LIC'E STATION, I §;3ANGALORE,A V « , COMMISSIONER OF' POLICE "CHI-CKPL-'.T POLICE STATION.
"'««ASST'. COMMISSIONER OF POLICE. ULSOOR GATE POLICE STATION. I BAN-GALORE.
AIISST. COMMISSIONER OF POLICE, F @9313? TOWN, POLICE STATION. BANGALORE.
ASST. COMMISSIONER OF POLICE. JAYANAGAR POLICE STATION.
12.
13.
14.
15.
16.
17.
18. V' 19*;
35 BAN GALO RE.
CIRCLE INSPECTOR.
CUBBON PARK POLICE STATION, BANGALORE.
POLICE SIJEINSPECTOR, E .- CUBBON PARK POLICE STATION, « I BANGALORE.
CIRCLE INSPECTOR, COMMERCIAL STREET POLICE STATION, BANGALORE. _ --- .
POLICE SUB--INSPECfTOR--'_; A COMMERICAL STREET P0.LFCjE3 S'f'ATIGN . BANGALORE ,,,,, _ A * .. CIRCLE SILVER-;mI3L--IE'E PARK-vPOI;IcE STATION, EANGAEOREPI ' POIIICEC'SI,:E-IIESPECSEOR, SILVER J.UBILEE -POLICE STATION. BANGALORE. * ._ 'A "
CIRC LE' ~IN'SPE'CTOR; "
,, I;IAYANAGAR._VPOLICE STATION.
-,S._BAi$JGALORE. """
A: "?OLICI§"SIJB~INSPECTOR. ._ JAY'AI>lGARI POLICE STATION, _ "EANGA3;;_O'RE.
720. INSPECTOR.
UPVPARPE1' POLICE STATION. A I BANGALORE.
"POLICE SUB~INSPEC'TOR. UPPARPET POLICE STATION, BANGALORE.
.... ..RESPONDEN'IS {BY SPF ABSENT) 36 THIS CRIP. IS FILED UNDER SECTIN 482 CR-.'--P.C PRAYING THAT THIS HONBLE COURT MAY BE PLEASED TO ALLOW THIS PETITION AND ISSUE DIRECTION TiO-'TI-1E».I RESPONDENT POLICE OFFICERS AND 'I'_H'E"--.j3I,I£3~_«__ ORDINATES OF THE 2N9 RESPONDENT (THE CQMMRJS-t ' POLICE. EANOALROE) NOT TO MISUSE POjLI_CE* POWER AND INTERFERE IN THE""'EUSIIIESS-OP PETRS. IN VIDEO GAMES BEING=__CARRIjED 'ON-._II~I»THE ; RESPECTIVE SCHEDULE PREMISES, WITH *A'EURT°H'ERvI--I DIRECTION NOT TO TAKE ANY ACTION FORE SEIZURE OR REMOVAL OF =.Vi~DEO "SAME IVIACHINES = "
FROM THE RESPECTIVE SCHEDULE PREMISES OF' THE PETRS" :3. ,~w_*_rI '»m ,9 THESE WRIT PET'IT'IOI'%ISP._1§N:'DICPRIM1»NAL PETITIONS ARE COMING ON FOR_.'}7f1N.AL-; HEARING THIS DAY, SABHAHIT J., MADE EOI.LQII~[INO;e These to Iyvrears 1997 and 1998 are 1iStecI'£Or" hearing' «last two weeks. Called Out. No reprCSentéI1tiOI1'1Tiac.Ie the Counsel appearing fO:r"wtI1E A11 petitions are dismissed for non pfOS'e'c;uItiOi1«..V'V Sdl -
Judge Sd/-
Iudge