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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(f) in Bihar Lift Irrigation Rules, 1978

(f)Receive from the Lift Irrigation Officer and distribute demand slips (parchas) to the persons named therein and submit yearly report regarding the distribution of such Parchas accompanied by acknowledgement of their receipts by the rate-payers.