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State of Odisha - Section

Section 13 in The Orissa Municipal Corporation Rules, 2004

13. Sitting allowance of Corporator and members of the Standing Committee.

(1)Every Corporator shall receive sitting allowance of rupees five hundred per month for every ordinary meetings of the Corporation and rupees two hundred for every extraordinary meeting out of the Corporation Fund.
(2)Every member of the Standing Committee including the Chairman shall receive sitting allowance of rupees two hundred per month for every meeting of the Standing Committee.