Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Goa - Subsection Section 7(3)(k) in The First Statutes of Indian Institute of Technology Goa, 2017 (k)A copy of the minutes of meeting of Finance Committee shall be placed before the Board of Governors in a meeting.