Section 24(1) in The Assam State Co-operative Agriculture and Rural Development Bank Limited
(1)The Executive Management of the Bank shall vest in a Board of Directors consisting of the following 16 (Sixteen) members including the Chairman and the Vice-Chairman, namely-(i)Secretary, Co-operation Department or his representative ;(ii)Secretary, Agriculture Department or his representative ;(iii)Secretary, Finance Department or his representative ;(iv)Registrar of Co-operative Societies, Assam or his representative ;(v)Chief-Engineer, Irrigation Department or his representative ;(vi)9 (nine) representatives of individual members and other Co-operative Societies from share holders of the Bank to be elected by the individual share holders and other Co-operative Societies together attending the General meeting of the Bank ;(vii)Deleted.(viii)One representative from Assam Co-operative Apex Bank Ltd. ;(ix)Chief Executive Director of the Bank ;(x)President of the general Meeting shall conduct the election of the same day after the commencement of the General meeting.
