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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(24) in The U.P. Factories Rules, 1950

(24)When a rest room made in accordance with rule made under Section 47 of the Act fulfils the requirements necessary for making of a canteen under this rule, no separate canteen need be provided.]Rules for shelters, rest rooms and lunch rooms[Section 47]