Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(4)(b) in The M.P. Van Upaj (Vyapar Viniyaman) Kastha Niyam, 1973

(b)The specified timber shall be transported only by the route specified in the permit and shall be produced for checking at such place or places as may be specified therein.