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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(1)The election to the office of the Chairman or Vice-Chairman shall take place at a meeting of the members of the market committee convened for the purpose by the Director or any officer authorised by him in that behalf.