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Delhi High Court - Orders

Koninklijke Philips Electron Ics N.V vs G.S. Kohli And Ors on 8 March, 2021

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~1 to 3 (Original Side)
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    IA. 3509/2021 in
                              +     CS (COMM) 499/2018

                                  KONINKLIJKE PHILIPS ELECTRON ICS N.V ..... Plaintiff
                                               Through: Ms.Vaishali Mittal and Mr.Rohin
                                                         Koolwal, Advs.

                                             versus

                                  G.S. KOHLI AND ORS.                          ..... Defendants
                                                 Through:     Ms.Bikash Ghorai, Adv.

                                  IA. 3550/2021 in
                              +   CS (COMM) 423/2016

                                  KONINKLIJKE PHILIPS ELECTRON ICS N.V ..... Plaintiff
                                               Through: Ms.Vaishali Mittal and Mr.Rohin
                                                         Koolwal, Advs.

                                             versus

                                  MAJ (RETD) SURESH BEHL & ANR.              ..... Defendants
                                                   Through: Ms.Bikash Ghorai, Adv.
                                  IA. 3549/2021 in
                              +   CS (COMM) 519/2018

                                  KONINKLIJKE PHILIPS ELECTRON ICS N.V ..... Plaintiff
                                               Through: Ms.Vaishali Mittal and Mr.Rohin
                                                         Koolwal, Advs.

                                             versus

                                  SURENDER WADHWA & ORS.                ..... Defendants
                                              Through: Ms.Bikash Ghorai, Adv.




Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:09.03.2021
18:06:17
                                     CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                            ORDER

% 08.03.2021 These matters are released from part-heard. Subject to the orders of Hon'ble the Chief Justice, list these matters before roster bench on March 17, 2021.

V. KAMESWAR RAO, J MARCH 08, 2021/bh Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:09.03.2021 18:06:17