Delhi High Court - Orders
Koninklijke Philips Electron Ics N.V vs G.S. Kohli And Ors on 8 March, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~1 to 3 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
IA. 3509/2021 in
+ CS (COMM) 499/2018
KONINKLIJKE PHILIPS ELECTRON ICS N.V ..... Plaintiff
Through: Ms.Vaishali Mittal and Mr.Rohin
Koolwal, Advs.
versus
G.S. KOHLI AND ORS. ..... Defendants
Through: Ms.Bikash Ghorai, Adv.
IA. 3550/2021 in
+ CS (COMM) 423/2016
KONINKLIJKE PHILIPS ELECTRON ICS N.V ..... Plaintiff
Through: Ms.Vaishali Mittal and Mr.Rohin
Koolwal, Advs.
versus
MAJ (RETD) SURESH BEHL & ANR. ..... Defendants
Through: Ms.Bikash Ghorai, Adv.
IA. 3549/2021 in
+ CS (COMM) 519/2018
KONINKLIJKE PHILIPS ELECTRON ICS N.V ..... Plaintiff
Through: Ms.Vaishali Mittal and Mr.Rohin
Koolwal, Advs.
versus
SURENDER WADHWA & ORS. ..... Defendants
Through: Ms.Bikash Ghorai, Adv.
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:09.03.2021
18:06:17
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 08.03.2021 These matters are released from part-heard. Subject to the orders of Hon'ble the Chief Justice, list these matters before roster bench on March 17, 2021.
V. KAMESWAR RAO, J MARCH 08, 2021/bh Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:09.03.2021 18:06:17