69. Power to make rules relating to sale of stamps.
- The State Government may make rules for regulating,-(a)the supply and sale of stamps and stamped papers,(b)the persons by whom alone such sale is to be conducted, and(c)the duties and remuneration of such persons:[Provided that such rules shall not restrict the sale of ten naye paise or five naye paise adhesive stamps.] [This proviso was added by Bombay 95 of 1958. Section 6.]
