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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(y) in The Maharashtra Cooperative Societies Rules, 1961

(y)[ the constitution of the committee and other bodies of the society as provided in the Act, the Rules and the Bye-laws.] [Substituted by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).]