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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

(1)The State Government [may by notification in the Gazette make rules] [Substituted by U.P. Act 6 of 1973, Section 6 (i), for the words 'may make rules'.] for carrying out purposes of this Act.