Section 2(14)(i) in The Payment Of Bonus Act, 1965

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Union of India - Subsection

Section 2(14)(i) in The Payment Of Bonus Act, 1965

(i)in relation to an establishment which is a factory, the owner or occupier of the factory, including the agent of such owner or occupier, the legal representative of a deceased owner or occupier and where a person has been named as a manager of the factory under clause (f) of sub-section (1) of section 7 of the Factories Act, 1948 (63 of 1948), the person so named; and

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Union of India - Subsection

Section 2(14)(i) in The Payment Of Bonus Act, 1965