Madhya Pradesh High Court
Jagendra Choudhary vs The State Of Madhya Pradesh on 4 August, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 19330 of 2023 (JAGENDRA CHOUDHARY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 04-08-2023 Parties through their counsel.
As prayed by counsel for the petitioner, list on 7.8.2023.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 8/5/2023 3:15:05 PM