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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(iv) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(iv)that the post, which was vacated by the employee on the acceptance of his resignation or any other comparable post, is available;