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State of Haryana - Section

Section 27 in Haryana Municipal Corporation Election Rules, 1994

27. List of nominations to be posted.

- The Returning Officer shall, on the date specified under rule 21 in this behalf post at his office and at the Corporation office a list of all the candidates whose nomination papers have been presented under rule 24, together with descriptions, similar to those contained in the nomination papers, both of the candidates and of proposers.