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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(ii) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(ii)to make recommendations to the State Government, keeping in view the progress in science, evolution of new procedures and techniques in the field of medical and other scientific techniques of pre-natal diagnosis;