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Madhya Pradesh High Court

Vedprakash vs The State Of Madhya Pradesh Thr. on 23 October, 2021

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 CRA-553-2015 The High Court Of Madhya Pradesh CRA-553-2015 (VEDPRAKASH AND OTHERS Vs THE STATE OF MADHYA PRADESH THR.) 29 Gwalior, Dated : 23-10-2021 Heard through Video Conferencing. None for the appellants. List the case after ensuing Diwali Vacation.



   (S. A. DHARMADHIKARI)                                   (DEEPAK KUMAR AGARWAL)
            JUDGE                                                       JUDGE

(LJ*)

     LOKENDRA JAIN
     2021.10.23
     16:48:30 +05'30'