Madhya Pradesh High Court
Vedprakash vs The State Of Madhya Pradesh Thr. on 23 October, 2021
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-553-2015 The High Court Of Madhya Pradesh CRA-553-2015 (VEDPRAKASH AND OTHERS Vs THE STATE OF MADHYA PRADESH THR.) 29 Gwalior, Dated : 23-10-2021 Heard through Video Conferencing. None for the appellants. List the case after ensuing Diwali Vacation.
(S. A. DHARMADHIKARI) (DEEPAK KUMAR AGARWAL)
JUDGE JUDGE
(LJ*)
LOKENDRA JAIN
2021.10.23
16:48:30 +05'30'