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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Tripura - Subsection

Section 165(2)(lxi) in The Tripura Co-operative Societies Act, 1974

(lxi)prescribe the procedure and conditions for the exercise of the powers conferred under Section 108 and the procedure to be followed by a Liquidator and provide for the disposal of surplus assets;