Madhya Pradesh High Court
Kewal Kumkar Jaggi vs The State Of Madhya Pradesh on 17 September, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-21788-2021 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21788 of 2021 (KEWAL KUMKAR JAGGI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) WP/10279/2024, WP/11948/2024 Dated : 17-09-2025 Parties through their counsels.
List in the week commencing 06.10.2025, as prayed.
(VISHAL MISHRA) JUDGE VV Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 17-09-2025 19:23:54