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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in THE ANDHRA PRADESH DECENTRALISATION AND INCLUSIVE DEVELOPMENT OF ALL REGIONS ACT, 2020

(3)The government shall monitor the implementation of various welfare and development schemes through the village and ward Secretariats constituted for the purpose.CHAPTER-III SEATS OF GOVERNANCE