Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 28] [Entire Act] Union of India - Subsection Section 28(2) in Control of National Highways Land and Traffic) Act, 2002 (2)The access to a Highway under sub-section (1) shall be subject to the guidelines and instructions issued by the Central time to time.
