Section 43A(1)(k) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 43A(1)] [Section 43A] [Entire Act]

State of Chattisgarh - Subsection

Section 43A(1)(k) in The Chhattisgarh Co-Operative Societies Act, 1960

(k)provision for retirement benefits to employees and in the case of societies engaged in consumer goods business, provision for purchase rebate to be paid to the members; and

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State of Chattisgarh - Subsection

Section 43A(1)(k) in The Chhattisgarh Co-Operative Societies Act, 1960