Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 51 in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

51.

In connection with the discharge of the functions under clause 50, the Commission may, if it thinks fit issue a notice of inquiry and proceed with, in a manner provided under Chapter II of these Regulations.