Punjab-Haryana High Court
Paramjit Kaur @ Nirmal Kaur vs Jagdev Singh & Anr on 15 March, 2017
Author: Jaspal Singh
Bench: Jaspal Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Sr. No.110
Civil Revision No.8073 of 2016
Date of decision:-March 15, 2017
PARAMJIT KAUR @ NIRMAL KAUR
....PETITIONER...
VERSUS
JAGDEV SINGH AND ANOTHER
....RESPONDENTS...
CORAM: HON'BLE MR. JUSTICE JASPAL SINGH
Present: Mr. Anupreet S. Sidhu, Advocate,
for the petitioner.
****
JASPAL SINGH, J. (ORAL)
Learned counsel for the petitioner submits that he does not want to proceed with the instant petition and seeks permission to withdraw the same.
2. Dismissed as withdrawn.
March 15, 2017 (JASPAL SINGH)
sonika JUDGE
Whether speaking/reasoned: Yes/No
Whether reportable: Yes/No
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