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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 24 February, 2020

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

HIGH COURT OF MADHYA PRADESH Co.P. No.3/2010 & Co.P. No.4/2010 Indore, Dated:24.02.2020 Parties through counsel. List along with Co.P. No.9/2011.

(PRAKASH SHRIVASTAVA) Judge Digitally signed by Varghese Mathew Date: 25/02/2020 17:07:27