Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 24 February, 2020
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
HIGH COURT OF MADHYA PRADESH Co.P. No.3/2010 & Co.P. No.4/2010 Indore, Dated:24.02.2020 Parties through counsel. List along with Co.P. No.9/2011.
(PRAKASH SHRIVASTAVA) Judge Digitally signed by Varghese Mathew Date: 25/02/2020 17:07:27