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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(b) in Rajasthan District Board Account Rules

(b)If a bond is executed the number of securities shall be one or more at the option of servant if the amount of security does not exceed five hundred rupees, but the number of securities shall not be less than two, when the amount of security exceeds five hundred rupees.