Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 21 in The Karnataka Prisons Act, 1963 21. Subordinate officers not to be absent without leave.— Officers subordinate to the Jailer shall not be absent from the prison without leave from the Superintendent or from the Jailer.
