Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 36 in The Orissa State Transport Appellate Tribunal Rules, 1993 36. Maintenance of diary. - The Tribunal shall maintain a brief diary of the proceedings of the appeals or revisions before it.
