Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Karnataka - Subsection Section 30(1)(a) in The Karnataka Police Act, 1963. (a)shall occupy the same subject to such conditions and terms as may, generally or in special cases, be specified by the Government, and