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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(12A) in West Bengal Town and Country (Planning and Development) Act, 1979

(12A)[ "Land Use and Development Control Plan" means any Land Use and Development Control Plan prepared under this Act;] [Clause (12A) inserted by Section 2(b) ibid.]