Section 183 in Siliguri Municipal Corporation Act, 1990
183. Power to make new public street, etc.
- The Corporation may lay out and make new public streets, construct bridges, sub-ways and flyovers classify public streets into different categories, turn or divert any existing public street, prescribe a regular line for streets or buildings on one or both sides of any public street, and take steps in pursuance of a plan for improvement of street and street alignments and may, by regulation, make provisions in this regard.
