Punjab-Haryana High Court
State Of Haryana & Ors vs Gram Panchayat Kamelgarh on 21 January, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.671 of 2009 (O&M)
LAC No.60 of 2003
Date of Decision:21.01.2016.
Haryana State througth Collector and another.
.... Appellant(s).
Versus
Gram Panchayat Kamelgarh.
....Respondent(s).
CORAM: HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK
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Present: Mr.Abhinash Jain, AAG, Haryana
None for the respondent(s).
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RAMESHWAR SINGH MALIK, J.
For order, see detailed reasons recorded in a separate order passed today in RFA No.5775 of 2008 titled as "Kabool Singh and others Vs. Haryana State through Collector and another".
(RAMESHWAR SINGH MALIK) JUDGE January 21, 2016 raman RAMAN KUMAR 2016.02.25 10:38 I attest to the accuracy and authenticity of this document