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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(3)(iv) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(iv)make Regulations regarding the admission of students to the University, and determine the number of students to be admitted;