Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(5) in Kerala Conservation of Paddy Land and Wetland Act, 2008 (5)The District Level Authorised Committee shall take decision on the recommendation made available to it within one month.
