Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(vii) in The Grants-in-Aid (Cultural and Sports Institutions) Rules, 1986 (vii)an undertaking signed by the Secretary or Principal executive of the institution to abide by the provisions of these rules.
