Delhi District Court
Sita Ram Mullick vs B.N. Mullick on 16 October, 2024
4
CS DJ No. 13834/16
SITA RAM MULLICK Vs. B.N. MULLICK
Digitally signed
by JITEN
JITEN MEHRA
MEHRA Date:
2024.10.16
16:47:42 +0530
16.10.2024
Present:- Sh. Ved Prakash Sharma and Ms. Amrit Kaur Oberoi, Ld. Counsel for the LRs of plaintiff Anupama Mullick. Ms. Meena Mahajan, Ld. Counsel for LRs no. 2 (c) and 2 (d) of Savitri Sadana. Through VC Sh. Akash Khattar, Ld. counsel for LR Anurag Mullick of the plaintiff.
Ms. Nandini Sahni, Ld. counsel for defendants except defendants no. 3 (a ) and 3 (b).
Memo of appearance filed by Sh. Akash Khattar, on behalf of LR Anurag Mullick of plaintiff. He undertakes to file vakalatnama on behalf of LR Anurag Mullick.
Arguments concluded on the review application. List the matter for orders on 08.11.2024.
(Jiten Mehra) DJ-10/Central/THC/Delhi.
16.10.2024