Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Assam - Subsection Section 9(1) in Assam Gramdan Act, 1961 (1)The Government shall, by notification in the official Gazette, establish with effect from the date specified in the notification under sub-Section (1) of Section 5, a Gram Sabha for the gramdan village.
