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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

State of Karnataka - Subsection

Section 126(1)(l) in The Karnataka Prohibition Act, 1961

(l)providing for the maintenance by the holders of licences, passes or authorisations of the registers of sales, purchases, possession, consumption or use and the particulars to be entered in the register;