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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(3)(b) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(b)whose licence at any time has been cancelled and the order cancelling the licence has not been rescinded or set aside, or