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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(5) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(5)Separate covers shall be used for keeping the tendered ballot papers for election to the offices of Agriculturist Member, Trader Member and Chairman.