Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218] [Entire Act] State of Odisha - Subsection Section 218(e) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 (e)when a pile driver is not in use, the hammer of such pile driver is blocked at the bottom of the heads of such pile driver.
